About the tCC

The Collective Counsel (TCC) is a registered Social Enterprise under MSME (Ministry of Micro, Small & Medium Enterprises), Government of India, dedicated to transforming the journey of first-generation lawyers across the country.

About the Internship

This is a hands-on role focused on pitch decks, strategy documents, institutional applications, and startup positioning.

What you’ll do:

Build and refine pitch decks and strategic documents.
Assist with grant, incubator, and institutional applications.
Research business models, policy frameworks, and ecosystem positioning.
Work closely with the founder on real strategic decisions.

Eligibility

Law students or graduates (preferred).
Students from management, policy, economics, social sciences, or related fields are also welcome.
Strong writing and structuring ability is more important than your degree.

What they are looking for?

High attention to detail (non-negotiable).
Strong written communication.
Ownership mindset and enthusiasm for startups.
Interest in legal education, policy, or social impact ventures.

Logistics

Hybrid role (3 days in office).
Saturday & Sunday off.

How to Apply?

If you’re serious about startups and want real execution exposure (not just certificates), send your resume to the mail given below. Subject: Founder’s Office Intern – tCC.