ABOUT THE ORGANISATION
Indian Law Conclave is a platform for law students, young lawyers, and legal professionals to discuss a diverse range of legal issues of India and brainstorm holistic solutions to the various problems faced by our legal systems.
We bring lawyers, legislators, bureaucrats, academicians, and students together in order to encourage discussion over legal issues and promote a multidisciplinary approach to the policymaking process.
ABOUT THE INTERNSHIP
This is an Online Internship Program, 2020. The first Internship program will commence from 6th June 2020 and will be entirely a work-from-home initiative i.e. online internship.
The work that will be assigned to the interns will primarily be in respect to organizing events, poster making, and data compilation. We will prefer students who have experience in organizing events and can make creative posters.
This shall be a non-paid research experience, with an aim to facilitate students with quality access and research skills.
WHO CAN APPLY?
The applicant must be in or above 3rd year (5-year course) or 2nd year (3-year course) of Law College or in Masters or Research Scholar in Law who have prior experience in organizing a debate, mooting, essay writing competition.
Preference will be given to:
- Those applicants have prior experience in organizing events.
- Those applicants who have prior debating experience.
- The applicant must have strong research and analysis skills.
- Those applicants who can do graphic designing and video making.
PERKS
- An internship certificate from Indian Law Conclave
- A letter of recommendation
- Chance to interact with the top personalities in the legal world of India
- Chance to improve researching skills.
LAST DATE TO APPLY
The last date to apply is on 5th June 2020
PROCEDURE TO APPLY
Send an email on ilcdebsoc@gmail.com with your CV and a 150 word SOP.
The subject of the email should be “ilc_internship”.
In case of any further queries, Whatsapp on +91-9429874968 or call us on +91-8340144268
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