National Article Writing Competition on Motor Vehicles (Amendment) Act by Legal Sansad [Prizes Upto Rs. 5K]: Register by Dec 5

25 Nov 2019

About Legal Sansad

Legal Sansad is India’s first ever-online parliament for the new outlook. Living in a democratic country and confining our views to ourselves is surely the biggest nightmare of all and to give the biggest gift of democracy to everyone we present India’s first online debate portal, “legal
Sansad”.

Legal Sansad believes that every person should have an appropriate platform to express their views and share their beliefs.

Themes and Issues

Students can write on any sub-theme related to the “Motor Vehicles (Amendment) Act, 2019”.

Eligibility

Open to all students enrolled in any undergraduate or post-graduate course.

Registration

Registration amount is Rs. 50.
Co-authorship is not allowed.
Participants can submit the Registration fee via PayTm HERE.
After the payment, all the participant(s) must fill the registration form HERE.

Registration will be taken only by December 05, 2019, 11:59:59 PM.

Guidelines for Submissions

All the entries must be typewritten and in not more than 1500 words excluding footnotes.
The submission must be made only in *.doc or *.docx format HERE.
The submission should strictly follow the following rule:
- Font – Times New Roman
- Font size – 12
- Line spacing – 1.5
- Alignment – justified
9th Edition of Bluebook should be followed for citation.
The content should be the original work of the writer and should not have been given to any other competition or for any publication.
Judgment will be based on the following parameters:
- Content
- Uniqueness
- Quality of language
The decisions of the judges will be final and binding.