Restaurants, pubs, and hotels in Chandigarh can now stay up till 3 a.m. under a new excise policy.
"The facility of 2-hour extension in closure timings (i.e. up to 3 AM) given to Restaurants / Bars / Hotels on payment of additional license fees," read the press release on Excise Policy of Chandigarh for the year 2021-22.
Governor Punjab & Administrator U.T., Chandigarh, Banwarilal Purohit, after a detailed presentation by the Adviser to the Administrator, Finance Secretary-cum-Secretary (E&T), Deputy Commissioner-cum-Excise & Taxation Commissioner & other Senior Officers of the Excise Department, has approved new Excise Policy for the year 2022-23.
The policy aims at balancing the aspirations of the consumers, manufacturers, wholesalers, retailers & the Govt.
According to the new excise policy, to curb spurious liquor, pilfer proof seals are made mandatory in the country.
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