On Wednesday, Karnataka Minister for Primary & Secondary Education S Suresh Kumar said that online classes can't be held for the kids from LKG to class V.
He also said that the strict action will be taken against the schools charging extra fees in the name of online classes.
S Suresh Kumar said that "Education department has decided after taking suggestions from senior educational experts, physiatrists, private schools association representatives that online classes for students from LKG to class V should not be held. Strict action will be taken if the schools collect more fees in the name of online education".
"For classes VI to X, a committee has been formed to submit recommendations on the pros & con's of online education. The committee will submit a report in 10 days," the Minister added.
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