On Monday, a Lok Sabha panel ordered Ex-MPs overstaying at their official bungalows in Lutyens' Delhi, to vacate their residence within a week.
The panel called a meeting on Monday where it was decided that in three days, power, water & gas connections will be snapped, CR Patil, Chairman of the Lok Sabha Housing Committee said. The development came a day after PTI reported that more than 200 former Lok Sabha MPs have still not vacated their official bungalows here.
Patil said, "Today, in the meeting of the Housing Committee, it was decided that in three days power, water & gas connections will be disconnected & former MPs have been asked to vacate the houses within a week".
He added, however, no MPs have stated that they will not vacate their bungalow.
Ex-MPs have to vacate their respective bungalows within one month of dissolution of the previous Lok Sabha, according to the rules.
President Ram Nath Kovind had on May 25 dissolved the 16th Lok Sabha with immediate effect on the recommendation of the Union Cabinet after the Modi government was formed for a second term.
"More than 200 former Lok Sabha MPs have still not vacated their official bungalows, which had been allotted to them in 2014," a source had told PTI.
The sources had said as these former MPs have not vacated their bungalows located in Lutyens' Delhi, newly-elected MPs, who won in the Lok Sabha election, have been staying at temporary accommodation.
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