About the Workshop

Aditya College of Law, recognised by the Government of Karnataka, approved by the Bar Council of India, and affiliated to Karnataka State Law University, Hubli, is pleased to announce a Moot Court Workshop on 18 April 2026.

This workshop is designed to provide law students with hands-on exposure to moot court proceedings, courtroom advocacy, and practical legal skills. It offers an excellent opportunity for aspiring lawyers to learn from experienced faculty and practitioners in a structured setting.

Event Details

  • Date: 18 April 2026
  • Time: 9:30 AM to 12:30 PM
  • Mode: On-Campus
  • Venue: Aditya Group of Institutions, Kogilu, Bengaluru — Kogilu Rd, Prakruthi Nagar, Kogilu, 12, Kogilu Main Rd, Yelahanka, Bengaluru, Karnataka 560064
  • Registration Fee: Rs. 100/-

Speaker

Mr. Mubarak Khan, Assistant Professor, IFIM Law School, will be the featured speaker for the workshop.

How to Register?

Interested candidates can register online via the link given at the end of the post.

Contact

For further details, please contact: +91 9187209329 / +91 8197554909

Click here to Register.

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