ABOUT UNIVERSITY

Maharashtra National Law University Mumbai, established under the Maharashtra National Law University Act 2014 is one of the premier National Law Universities in India. The Act envisaged to establish National Law University in Maharashtra to impart advanced legal education and promote society oriented research in legal studies for the advancement of societal life of the people in the country. The prime goal of the University is to disseminate advance legal knowledge and processes of law amongst the students and impart in them the skills of advocacy, legal services, law reforms and make them aware and capable to utilize these instruments for social transformation and development. MNLU Mumbai believes in the values enshrined in the Indian Constitution viz. Justice, Liberty, Equality, Fraternity, Secularism, Humanism etc. and makes all out efforts to inculcate them amongst its students, staff, and others to make this institution as not only center of legal knowledge but also an inclusive center of humanity. The University offers BA.,LL.B.(Hons.) five years integrated program and one year LL.M. program in Corporate and Commercial Laws, LL.M. (Investment and Securities Laws), M.A. in Mediation, Ph.D Programme and planning to add more programme from new academic year. The course structures of the University are framed by a team of dedicated and committed teachers with guidance and from industry experts and academicians

Hon’ble Mr. Justice S.A. Bobade, Chief Justice of India is the Chancellor of the University who not only guides but also inspires the institution with his novel ideas and rich experience in law field. Prof.(Dr.) Dilip Ukey, Hon’ble Vice Chancellor of the University an eminent scholar in the field of law and is guiding and leading the University to achieve newer heights. Mr. Vivek Gavhane a District Judge serving as Registrar of the University with his young and dynamic vision coupled with excellent administrative skills is enabling university to make newer strides in the field of legal education.

ABOUT THE PROGRAMME

MNLU Mumbai has floated LL.M. (Professional) a one year program and invites application for admission. LL.M.(Professional) Programme is unique and tailored to meet the needs and expectations law professionals who want to upgrade their knowledge but for personal or professional reasons, are unable to take a regiourus regular residential LL.M. program. Programme and Courses are devised to benefit and advance careers of law professionals.

The aim is to (a) impart Specialized Legal Training in functioning of law, compliances, Practices, Procedures etc. (b) provide students with multidisciplinary exposures to various laws relevant in contemporary times. The lectures shall be delivered by expert, experienced and renowned practitioner, judges, academicians, professionals. Programme helpful for those preparing for competitive exams, JMFC, Public Service Commission’s etc. also this degree may be considered for the purposes of internal growth by respective organizations as per their internal policies. Besides providing prospect for Continuing Legal Education the programme shall also give an opportunity to build a network in legal fraternity. Students of the programme shall be benefitted with Universtiy’s Library which is full of rich Online and Offline content.

ELIGIBILITY

The LL.M. (Professional) Programme will be conducted through a mixed mode of class room teaching & virtual contact learning. A person who has completed his/her LL.B. (3 years or 5 years) and has been in service or had professional experience will be eligible to enroll for the said programme.

BENEFICIARY OF THE PROGRAMME

Litigation lawyers, Consultants, Judges, Law Teachers, Attorney, Journalists, Legal Professionals in Firms, Companies, Banks, PSU, MNC, NGO, etc.

LAST DATE FOR SUBMISSION OF APPLICATION: 15th JULY 2020.

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