About the event
In collaboration with the leading minds of the legal fraternity, taking a piece of their minds on the topics of law that are generally missed out, we attempt to provoke the minds of both the young and the experienced. The event is aimed at continuing the zeal to learn, through any means possible: Arbitration Week with leading minds of Arbitration across the world, including Prof. Gary B. Born, widely regarded as the world's leading authority on Arbitration.
Dates: 4,5,7,11 July, 2020
Eligibility
Students of 3/5 year LL.B. degree courses from any institution recognized by B.C.I. and LL.M. students are eligible to participate.
Eligible law students from across the world may also participate.
In addition, those engaged in the field of law as professionals/academicians/practitioners are also invited.
Dates: 4,5,7,11 July 2020
For Registration Click Here.
For Brochure Click Here
NO REGISTRATION FEES
MOOT COURT SOCIETY, LAW COLLEGE DEHRADUN looks forward to hosting your inquisitive minds.
For more details, kindly refer to the brochure of the event at tinyurl.com/lcdmcsarbweek.
For any queries/intended communication please feel free to contact us at lcdmcs@uttaranchaluniversity.ac.in.
Alternatively, you can reach out to our student coordinators.
Faculty Incharge: Prof. (Dr.) Poonam Rawat, Chairperson, Faculty Board, MCS
hodlaw@uttaranchaluniversity.ac.in
Student Coordinators
Rahul Kumar: +91 +91 79034 35470
Mohd. Danish Khan: +91 +91 73518 79217
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