*LatestLaws.com is a proud Media Partner of International Conference on 'Interdisciplinary Aspects of Law and Technology' organised by G.D. Goenka University, School of Law to be held on 28th and 29th Dec, 2021*

ABOUT GD GOENKA UNIVERSITY

GD Goenka University is an internationally acclaimed and premier institution of higher education in India. Quality education aimed at directing the students towards research, innovation and extension is the defining element of the GD Goenka University. The GD Goenka University, recognized by UGC, aspires to be a global leader in the 21st Century higher education ecosystem through enshrined core values of intellectual excellence, collegiality, diversity and integrity. GD Goenka University is also recognized as QSIGUAGE “Diamond” rated University. GD Goenka University has state-of-the-art
infrastructure, salubrious, air-conditioned and well-maintained Wi-Fi enabled campuses, well-equipped libraries and hi-tech laboratories. GD Goenka University is a member of prestigious national and international associations like Association of Indian Universities (AIU), Association of Commonwealth Universities (ACU) and International Association of Universities (IAU).

ABOUT SCHOOL OF LAW

The School of Law aims to explore and identify novel areas of law and policy through relentless engagement in developing legal theory and practice, academic potential, critical analytical ability and advocacy skills so as to fully equip the students with a learning which is intellectually stimulating, socially vital and professionally enriching. The School of Law adopts multidisciplinary approach towards legal education and develops a positive attitude in students to make them realize that the lawyers are an integral part of the system of adjudication, determination of policies and setting up of standards for regulation of various activities through relevant institutions. It, therefore, trains them for placements in judicial and quasi-judicial bodies, regulatory authorities, commissions, voluntary organizations and other sectors. The GD Goenka School of Law offers 3- Year LL.B. (Hons.) programme and 5-Year Integrated B.A./BBA/B.Com LL.B. (Hons.) programme. These programmes are intended to impart intensive knowledge and training in the Management/Social Science subjects as well as Law subjects and helps students to acquire wider perspectives both for managerial responsibilities and professional application. The LLM One Year Program provides candidates with the opportunity to equip themselves for active and effective participation, as professionals, in legal counselling, advocacy and decision-making. Whether the context be courtroom or legislative hearing, attorney’s office or corporate board room, state agency, community centre or international conference table, our graduates are prepared. Techniques of instruction include lectures, problem-based learning, seminars, informal small group discussions, moot court competitions, individually supervised field and library research projects, and a variety of experiential methods. “Clinical” components, in the form of case law, real or simulated lawyers’ tasks, are an essential part of the program.

THEMES & SUB-THEMES

This international conference is organized with the objective of promoting interdisciplinary research in the area of Law & Technology and to promote and exchange of ideas between the experts from the distinct fields from law, engineering, business, management, medical science and social sciences. It also provides an opportunity to researchers of the concerned  fields of knowledge to formalize their curiosity and to gather the views of jurists, academicians & legal practitioners. In the above background, the School of Law, GD Goenka University extends a warm invitation to the participants to contribute their original research work on the following sub – themes:

1. Transition of Law during COVID -19 and Technology
2. Data Protection Law and COVID -19
3. Digital Medicines and Law
4. Artificial Intelligence and Law
5. Big Data and Law
6. Legal Liabilities Related to Social Media
7. Cyber Security & Law
8. Law & Internet of Things (IoT)
9. Law Governing Virtual Currency
10. Regulation of Drone Technology

11. Drone Technology, National Security and Law
12. Food Processing Technology and Law
13. Laws Relating to Robotics
14. Commercial Transactions, Law and Technology
15. Social Equality During COVID-19 and Role of Cyberspace
16. Administration of Criminal Justice System and Artificial Intelligence
17. International Trade, Law and Technology
18. Juvenile Justice Law and Technology
19. Law, Literature and Technology
20. Economic Law and Technology
21. Law, Medical Ethics & Technology
22. Society, Religion, Law and Technology
23. Law, Education and Technology
24. Financial Crimes and Technology
25. Gender, Identity, Politics, Law and Technology
26. Human Rights, Law and Technology
27. Industrial and Environmental Issues and Technology
28. Intellectual Property Rights and Technology
29. International Humanitarian Law and Technology
30. Media Trial in the age of Internet
31. Regulation of Data
32. Regulation of Block chain Technology
33. Regulation of Deep & Dark Net
34. Sexual Offences, Cyberspace and Internet

Call for Papers

We cordially invite Articles and Research Papers on the Theme and Sub-Themes from Academicians, Researchers, Advocates, Students and NGOs/civil societies to submit high- quality research papers, including field studies. Research papers received for inclusion in the conference proceedings shall be subject to the approval of Editorial Committee. All the participants are expected to submit their original, unpublished research work. All research papers shall also be subject to scrutiny of an anti-plagiarism software. Special Certificates and other incentives will be provided to the three best research papers. Selected research articles containing original, critical, substantive, thorough, and in-depth research work, as adjudged by the Editorial Committee, will be selected for publication with our publication partner Taxmann, India. Taxmann is the leading publishing house of India which caters to the research requirements for legal researchers and professionals. Its books, database and other resources are used by the more than 5 lakhs legal professionals.

Guidelines for Conference Paper

a. Length of full paper - Not more than 6,000 words (including footnotes)
b. Font - Times New Roman
c. Font Size - 12 (Line spacing 1.5 and alignment “justify” with 1" margin on all sides)
d. Foot Notes - must be in Font “Times New Roman”, font size 10. All submissions must follow the Blue Book standard (21 st Edition) of referencing. Endnotes are not allowed.
e. Research paper must highlight specific research problem/Issue and appropriate research methodology.
f. Every research paper must contain the Abstract.
g. Authors are requested to provide their brief profile with E-mail ID, contact number and affiliation at the end of the paper.

Important Dates

Abstracts Submission: (350-400 words): 7th November, 2021
Notification for approved abstracts: 12th November, 2021
Complete paper submission along with registration fee: 20 th DECEMBER, 2021
Date of Conference: 28 th and 29 th December, 2021

Research paper may be submitted at lawconference@gdgu.org Articles received after the stipulated deadline will not be entertained for participation in the conference.

Registration and Fees:

Registration-Early bird (up to 1 st December 2021, 11:59 IST).
Teachers and professionals: INR 1,000 (Co-Author INR 1200)
Foreign Teachers and Professionals: USD 13 (Co-Author USD 15)
Registration Fees for Scholars and Students: INR 500
Note: Co-authorship is permissible (subject to an upper limit of 3 Authors per submission)

Registration (2nd December 2021 onwards) -
Teachers and professionals: INR 1500 (Co-Author INR 1700)
Foreign Teachers and Professionals: USD 16 (Co-Author USD 18)
Registration Fees for Scholars and Students: INR 1000
Note: Co-authorship is permissible (subject to an upper limit of 3 Authors per submission)
Registration link - https://forms.gle/uYbNLbQ8ePEqWhEW9

Certificate for actual participation shall be issued or mailed after completion of the conference. No certificate shall be issued in absentia and there shall be no refund of registration charges in any case.

For all information concerning the Conference, kindly visit our web site: www.gdgoenkauniversity.com

Payment Details

Name of Beneficiary: G.D. Goenka University
Name of Bank: HDFC Bank
Address: Site No. 2, OCF Pocket, Sector – C, Vasant Kunj, New Delhi- 110070, India

S.B A/c No.: 02731450000270
RTGS/ IFS Code No.: HDFC0000273
Fax No.: 0124-3315936
MICR Code: 110240034
E Mail: accountsgdgu@gdgoenka.ac.in

Contact Details

For Any Clarification, please contact student’s committee
STUDENT CONVENOR: AKSHITA KHANNA 9569686988
STUDENT CO-CONVENOR: SHREYA SHARMA 9999439750
STUDENT CO-CONVENOR: AMBER GUPTA 9911355832
E-mail ID- Organizing Committee: lawconference@gdgu.org

For all relevant information, kindly visit our website: www.gdgoenkauniversity.com

Read Brochure Here: (Dates stand changed, ignore previous for abstract submission and notification)

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