The Three Judge Bench of the Supreme Court, comprising Chief Justice of India NV Ramana, Justice AS Bopanna and Justice Hima Kohli in the case of Narendra Kumar Dhiraj v. State of Bihar & Ors. has issued notice to the Government of Bihar in a PIL challenging appointment of Sanjeev Kumar Singhal as the Director General of Police by Bihar Government.
Reasoning and Decision of the Court
The Court heard learned senior counsel appearing for the petitioner and carefully perused the material placed on record. The Court issued the notice to the Respondent i.e. Government of Bihar to file affidavit.
Case Details
Case: - Writ Petition (C) No. 1375/2021
Petitioner: - NARENDRA KUMAR DHIRAJ
Respondent: - THE STATE OF BIHAR & ORS.
Judge: Chief Justice of India NV Ramana, Justice AS Bopanna and Justice Hima Kohli
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