Monday, 20, May, 2024
 
 
 
Expand O P Jindal Global University
 
Recent News

LatestLaws.com Partner Event: SVKM’s NMIMS presents VYANJANA – 1st National Legal Essay Writing Competition; Register By- 30th Aug, Submit By-10th Sept, 2021


Essay Template.png
02 Aug 2021
Categories: Latest News Essay Competitions Fests, MUNs and Other Competitions

*LatestLaws.com is a proud Media Partner of VYANJANA – 1st National Legal Essay Writing Competition organised by SVKM’s NMIMS*

ABOUT US

School of Law, Indore is a constituent school of SVKM ‘s Narsee Monjee Institute of Management Studies, deemed to be University. NMIMS has been declared by the Ministry of Human Resources Department to be a Category-1 University under Autonomous Universities category in the year 2002-03 under the University Grants Commission Act, 1956. The School of Law, after getting due approval from the Bar Council of India was established in the year 2019. Currently it offers B.A., LL.B. (Hons.) and B.B.A., LL.B. (Hons.) courses in 5 years of semester-based study. The penultimate and ultimate semesters of the study offer a host of specializations to the students in order to develop a mastery in a specific branch of Law. The school has been envisioned to cater for a world class legal education comprising of a perfect blend of academic, clinical, professional as well as socially utilitarian education.
 

The school, with a clear understanding of the professional requirements in the legal arena in the contemporary times, has a well-balanced curriculum to be delivered to the students so as to make them profession centric and worthy to live up to the expectations of the much demanding legal profession. The school keeps on revisiting its curriculum periodically to keep pace with the market trends. The school has a meticulously devised formulae for the assessment of the students in different manners so as to bring the best out of them. The school has connections with members of the Bar, members from the Law Firms as well as those from the Judiciary to provide the best professional exposure as well as to cater for the Internship requirements of the students. It also has a well-knit Placement Committee to ensure a decent placement of the students.

 

ABOUT THE EVENT

Our initiative is to provide a platform to the participants to express their views lucidly in a concise manner upon the contemporary topics and ongoing problems which will capture and gauge the students’ distinctive ability and skill to vividly express their opinions on any topic. This competition can be used as a great opportunity for the students to explore and develop their writing skills. The endeavor is to instill in students an excellent expression of thought on paper and provide them a space for growth, improvement, and better learning. This competition would enable the students to thoroughly brainstorm and express
their views on the theme of “India’s Justice Delivery System: A Silver Lining or Mere Lofty Ideals” at the comfort of their homes and without the pressure of any time limit.
 

The theme of our competition commemorates the International Justice Day, which celebrates the historic adoption of the Rome Statute on 17 July 1998 and marks the importance of continuing the fight against impunity and bringing justice for the victims of war crimes, crimes against humanity, and genocide. The day is a reminder of the urgency for all states committed to justice around the world to ensure continued support for the international justice system. Justice delivery at the hands of our honorable Courts, especially during the unprecedented times of COVID- 19 has been playing a crucial role to uplift the society and bring forth justice. Through this endeavor, we aim at bringing forth a platform of knowledge, crucial discourse in the field of socio-legal and political concerns.

 

SUBMISSION GUIDELINES

 The essay must be English language only and the submission shall be in Microsoft Word (.doc or .docx format).
 Only one submission is allowed per author/team.
 The essay must contain an abstract of not more than 250 words, including keywords.
 Co-authorship to a maximum of two is permitted.
 The essay should be 2000-2500 words, excluding abstract and footnotes.
 There shall be a proper title for the essay.
 The plagiarism should not exceed the limit of 20% and should be the original/unpublished work of the participants.
 There shall be a separate cover letter along with the main manuscript which includes name of authors (both, if co-authored),      Address, Title of the essay, e-mail address, Institution name, designation/ year of the study, contact details (of both, if co-           authored).
 

THEME OF THE ESSAY WRITING COMPETITION –

India’s Justice Delivery System: A Silver Lining or Mere Lofty Ideals’

The author can rely on the below mentioned sub-topics: -

1. Efficacy of Legal Aid in enhancing access to Justice.
2. The Lok Adalat system in India: Ensuring and promoting Justice for all?
3. Public Interest Litigation: A vital tool filling the gap between law and Justice.
4. Extrajudicial Killing and the rule of law.
5. Social Justice & Marginalized sections of Indian Society
6. Gender Variance in the Indian Criminal Justice System.
7. Practicality of Preventive Detention Laws in India.
8. Effect of Media trial on the Indian Judiciary.
 

ELIGIBILITY

All law students pursuing 3 or 5 years LLB course from any UGC recognised college/university in India
are eligible to participate.

FORMATTING CRITERIA

• Main Body:
a) Font: Times New Roman
b) Font Size – 12,
c) Line Spacing – 1.5
d) Alignment – Justified.

• Footnotes:
a) Font: Times New Roman
b) Font Size – 10

c) Line Spacing – 1.0
d) Alignment – Justified.

• Margins should be 1 inch or 2.54 cm on all sides

• The participants shall follow the Harvard Bluebook 20th Edition as the mode of Citation.
 

SUBMISSION PROCEDURE

• Submissions should be mailed at pragyancommittee@gmail.com under the subject heading “Submission: 1st Essay Writing Competition- NMIMS Indore” in .doc or .docx format.

• The deadline for submission is 11:59 pm is 10th September 2021. Any submission received beyond the deadline will be rejected.

• Non- Compliance of any guidelines mentioned herein shall result in immediate rejection of the manuscript.
 

REGISTRATION

The participants are required to register through the Google form (ctrl click here) on or before 11:59 pm, 30th August 2021. The participants are required to follow the instructions provided in the form.

A Conformation Mail would be sent to the registered E-mail ID provided in the google form within 48 Hours. Please maintain due diligence while filling the Google form. The credentials of participants will be checked for successful registration. Once registered, the payment will be non-refundable in any case.

Registration Fees

• Single Author: 200/-

• Co- Authorship: 300/-

Payment Details

Patym/Gpay: 9131693025

IMPORTANT DATES

Last date to register: 30 th August 2021 before 11:59 pm.
Last date of Submission of essays: 10 th September 2021 before 11:59 pm.
Result declaration: 25 th September, 2021 

INCENTIVES

0 1 st : 2,500/- cash prize + E-certificate of excellence

0 2 nd : 2,000/- cash prize + E-certificate of excellence

0 3 rd : 1,500/- cash prize + E-certificate of excellence

*E-certificate of participation to all.*

For Brochure, Click Here

EVALUATION CRITERIA

The manuscript will be evaluated on the following mentioned criteria: -
1. Concept: 10 marks
2. Language, grammar & Formatting: 10 marks
3. Research & critique: 20 marks
4. Reference and authorities: 10 marks

CONTACT DETAILS

For any query, please mail us at pragyancommittee@gmail.com or Whatsapp at 9131693025; 9407179979



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter



Leave a Comment :
 
 
Latestlaws Newsletter
 
 
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2024

 

LatestLaws.com presents 'Lexidem Online Internship, 2024', Apply Now!

 
 
 
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz