Call for Chapters: Misuse of Laws: A Rising trend of Cruelty Against Men in India: Submit by 10 October, 2022

16 Aug 2022

About Vidhi Seva Evam Samajik Utthan Samiti

Vidhi Seva Evam Samajik Utthan Samiti is an NGO based in Uttarakhand, was founded in 2019 by an inspired groups of Students with the aim to spread awareness through outreach programs, seminars, conferences, etc. regarding legal rights, duties and government schemes in those areas where it is necessary and to help in providing assistance to the needy ones. Vidhi Seva Evam Samajik Utthan Samiti registered society under the Societies Registration Act, 1860 Dehradun, Uttarakhand. The Aims and Objectives of the organization is to work for awareness of legal rights and duties. To provide legal aid to the needy persons. To finish the discrimination among different class and society. To raise and work on the issues related to human and society, child labor, drugs, etc. which humiliates our society at large and to avoid the tolerance towards wrong happenings and obnoxious behavior. To organize free legal aid services through camps to needy persons.

Concept Note

We welcome you to the Call for Chapters on “Misuse Of Laws: A Rising Trend Of Cruelty Against Men In India” aims to bring together leading academicians, students, human rights activists, academic scientists, researchers, research scholars and other intellectuals to exchange and share their experiences and research results on all aspects of Misuse Of Laws: A Rising Trend Of Cruelty Against Men In India. This Call for Chapters will provide a discussion on, to focus on men’s and boy’s health, improving gender relation, promoting gender equality and highlighting positive male role models

The Call for Chapters on Misuse of Laws: A Rising Trend of Cruelty against Men in India, 2022 is taking place on 25th September, 2022 organized by Vidhi Seva Evam Samajik Utthan Samiti.

Sub Themes:

The Organizing Committee welcomes original chapters, relating to, but not limited to the following topics:

Misuse of Anti-Dowry Laws
Misuse of Rape Laws
Misuse of Maintenance Provisions
Gender Equality and Domestic Violence Act
Live in relationship- issues and challenges with relation to abuse against men
Sexual Violence against men
Right to Reproductive only for women or for men’s also
Sexual Harassment of men at workplaces
Outraging the Modesty of men
Parents have an equal rights of child custody
Hate Crime Discrimination
Death Penalty almost exclusively targets men

Note: These Themes are not exhaustive; Authors are open to work on any topic related to above-mentioned theme

Procedure for Submission

The following information, in the given format, should be send along with the Chapter:

Name of the Participant, Official Designation/Institution Details, Address and Email id, Title of Chapter.

Submit your abstract to vidhiseva.vsesus@gmail.com

Important Dates

Last Date of Submission of Full Chapter: 10th October, 2022
Confirmation of Abstract Selection within 1 week of submission. Note: Payment to be made only after the confirmation of your submission