Friday, 17, May, 2024
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HC: S.52A (4) of the NDPS Act manifests that any list of samples drawn under sub-section (2) and certified by the Magistrate amounts to primary evidence, Read Judgment
Internship Opportunity at LagaLeg Solutions LLP, Indore [3 Positions; 6 Months]: Apply Now!
Internship Opportunity at Strategy India, Mumbai [Hybrid; Stipend of Rs. 5.5k]: Apply by May 30!
CRPF के काफिले पर आत्माघाती हमले का मामला, 6 आतंकी गुर्गों के खिलाफ चलेगा मुकदमा
Supreme Court upholds promotion policy of Gujarat High Court for District Judges
SC gives Delhi CM Kejriwal liberty to move Trial Court for regular bail, reserves order in plea against arrest
CfP: International Conference on Green Governance, Climate Justice, Trade & Environmental Rights by Hidayatullah National Law University [Online; June 5]: Submit Abstract by May 27
‘जेल में जान का खतरा, मुझे शिफ्ट किया जाए’ सुप्रीम कोर्ट में महाठग सुकेश चंद्रशेखर की अर्जी
ऐसे नौकरी से नहीं निकाल सकते हैं, न्याय के खिलाफ है; गुजरात सरकार को हाईकोर्ट का बड़ा आदेश
Public Interest Lawyering Workshop at NLSIU, Bangalore [June 1 – 2; In-person]: Register by May 20!
Cyril Amarchand Mangaldas advises Indegene Limited on its initial public offering of equity shares aggregating to Rs. 10,817.59 million.
High Court overturns order directing SpiceJet to refund over Rs 270 cr to Kalanithi Maran
'नागरिकों की आजादी के लिए हर एक दिन महत्वपूर्ण...', जमानत याचिका पर सुप्रीम कोर्ट की अहम टिप्पणी
Ravi Bhadani joins SNG & Partners as a Partner in Insurance and Funds practice
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Friday, 17, May, 2024
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Uttaranchal State Commission for Other Backward Classes Act, 2003
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