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Punjab Town Improvement Act, 1922


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Related judgement on Punjab Town Improvement Act, 1922

Jaidev Inder Singh Vs. Amritsar Improvement Trust [February 16, 2016], 2016 Latest Caselaw 155 SC Sham Lal and others Vs. State of Punjab and others [August 6, 2013], 2013 Latest Caselaw 530 SC M/s Today Homes & Infrastructure2 Pvt. Ltd. Vs. Ludhiana Improvement Trust & ANR. [May 10, 201], 2013 Latest Caselaw 387 SC Jasarvinder Singh and others Vs. President, Land Acquisition Tribunal and others [November 9, 2012], 2012 Latest Caselaw 640 SC Jalandhar Improvement Trust Vs. Vinod Kumar & Ors., 2011 Latest Caselaw 513 SC Improvement Trust, Ludhiana & ANR. Vs. Shakti Co-Op. House Bldg. Soceity Ltd. [2009] INSC 721 (13 April 2009), 2009 Latest Caselaw 346 SC Ludhiana Improvement Trust & ANR. Vs. M/S Today Homes & Infrastructure P.Ld. [2008] INSC 1724 (14 October 2008), 2008 Latest Caselaw 883 SC Chairman, Ludhiana Improvement Trust Vs. Kanwaljit Singh & Ors [2004] Insc 63 (4 February 2004), 2004 Latest Caselaw 62 SC Dayal Singh & Ors Vs. Union of India & Ors [2003] INSC 36 (29 January 2003), 2003 Latest Caselaw 36 SC Nagpur Improvement Trust Vs. Vasantrao & Ors [2002] INSC 408 (26 September 2002), 2002 Latest Caselaw 409 SC West Bengal Housing Board Vs. Brijendra Prasad Gupta & Ors [1997] INSC 579 (9 July 1997), 1997 Latest Caselaw 495 SC Smt.Winky Dilawari & ANR Vs. Amritsar Improvement Trust, Amritsar [1996] INSC 1066 (3 September 1996), 1996 Latest Caselaw 705 SC Ludhiana Improvement Trust Vs. Brijeshwar Singh Chhal & ANR [1996] INSC 419 (19 March 1996), 1996 Latest Caselaw 266 SC Marwari Panchayat, Amritsar Vs. State of Punjab & Ors [1995] INSC 606 (1 November 1995), 1995 Latest Caselaw 595 SC Kapurthala Improvement Trust, Punjab Vs. Land Acquisition Tribunal, Kapurthala & Ors [1995] INSC 599 (31 October 1995), 1995 Latest Caselaw 588 SC The Administrator Municipalcommittee Charkhi Dadri Andanoth Vs. Ramji Lal Bagla & Ors [1995] INSC 334 (26 July 1995), 1995 Latest Caselaw 328 SC Khanna Improvement Trust Vs. Land Acquisition Tribunal & Ors [1995] INSC 69 (18 January 1995), 1995 Latest Caselaw 68 SC Yogendra Pal Vs. Municipality [1994] INSC 381 (15 July 1994), 1994 Latest Caselaw 376 SC Bhatinda Improvement Trust Vs. Balwant Singh & Ors [1991] INSC 230 (11 September 1991), 1991 Latest Caselaw 230 SC Phagwara Improvement Trust Vs. State of Punjab & Ors [1990] INSC 318 (10 October 1990), 1990 Latest Caselaw 318 SC Ajit Singh & Ors Vs. State of Punjab & ANR [1983] INSC 23 (10 March 1983), 1983 Latest Caselaw 23 SC Amritsar Improvement Trust Vs. Baldeva Inder Singh & Ors [1971] INSC 311 (17 November 1971), 1971 Latest Caselaw 311 SC Bachan Singh & Ors Vs. State of Punjab & Ors [1971] INSC 56 (18 February 1971), 1971 Latest Caselaw 56 SC Trust Mai Lachmi Sialkoti Bradri Vs. The Chairman, Amritsar Imp povement Trust [1962] INSC 122 (4 April 1962), 1962 Latest Caselaw 122 SC