Monday, 06, May, 2024
HC imposes ₹5 Lakh fine on Company Secretary for politically driven challenge to Union Minister Ashwini Vaishnaw's 2019 Election Victory, Read Judgment
The Courts Today By LatestLaws.com| 06.05.2024 |
Faculty Development Program on Synergising Research Spectrums with Contemporary Approaches in Andragogy by Army Law College, Pune [May 17 – 24; Hybrid]: Register Now!
1st Justice Anil Kumar Upadhyay Memorial National Moot Court Competition at Amity Law School, Patna: 10th-11th May, 2024
ISDM Post Graduate Program in Development Management [11 Months; Scholarship Available; All Graduates]: Apply by May 15!
सुप्रीम कोर्ट ने असम के कछार जिले में ग्रीन फील्ड एयरपोर्ट के निर्माण कार्य गतिविधियों पर रोक लगाई
Supreme Court grants Mukhtar Ansari's Son Bail in Model Code Violation Case
Shardul Amarchand Mangaldas announces Promotions of 99 Exceptional Lawyers to Principal Associate and Senior Associate Positions
Field marshal shfj manekshaw memorial: 2nd international humanitarian law symposium at army law college, pune 10-11 may, 2024
JGU extends partnerships in Southeast Asia, inks 6 MoUs with Universities in Malaysia
CfP: Field Marshal SHHJ Manekshaw Memorial 2nd International Humanitarian Law Symposium by Army Law College, Pune and ISIL, Delhi [10 – 11 May; Hybrid; Pune]: Submit Abstracts by May 8!
'समय आ गया कि नगर निगम जाग जाए’ कई इलाकों में पीने के पानी की समस्या पर हाईकोर्ट की तल्ख टिप्पणी
The World This Week by LatestLaws.com | May 2024 | Week 1 |
CfP: 1st National Conference on “Women at the Forefront: India’s Journey Towards Equality” by WICCI [June 15 – 16; Indore]: Submit by May 25!
सलमान खान फायरिंग केस: खुदकुशी करने वाले आरोपी के परिवार ने हाईकोर्ट से की CBI जांच की मांग
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Monday, 06, May, 2024
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Himachal Pradesh Home Guards Act, 1968
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Grah Rakshak, Home Guards Wel. Asso Vs. State of H.P. & Ors. [March 11, 2015], 2015 Latest Caselaw 188 SC
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