Goa, Tax on Luxuries (Hotels and Lodging Houses) Act, 1988 (PDF)
Monday, 13, Apr, 2026
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- NHRC, India takes suo motu cognizance of the reported illegal detention and torture of a journalist by the Rajkot Crime Branch police in Gujarat
- Commission approves the acquisition of equity shares amounting to 14.286% of the Aditya Birla Housing Finance Limited by the Indriya Limited
- CCI directs seventeen Opposite Parties to cease and desist from anticompetitive practices in relation to tenders invited by Assam Police Housing Corporation Limited for “Internal and External Electrification works in Police Station Buildings” across the State of Assam
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- JOB POST: Team Member Legal at Kotak Mahindra Bank, Delhi [Consumer Banking; Support Services]: Apply Now!
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