कुछ शुल्कों और करों पर संघ के प्रयोजनों के लिए अधिभार, Constitution of India, Article 271 ( Article 271 Constitution of India: Surcharge on certain duties and taxes for purposes of the Union )

Article 271 Constitution of India: Surcharge on certain duties and taxes for purposes of the Union ( English )

अनुच्छेद 269 और अनुच्छेद 270 में किसी बात के होते हुए भी, संसद उन अनुच्छेदों में निर्दिष्ट शुल्कों या करों में से किसी में किसी भी समय संघ के प्रयोजनों के लिए अधिभार द्वारा वृद्धि कर सकेगी और किसी ऐसे अधिभार के संपूर्ण आगम भारत की संचित निधि के भाग होंगे।

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

कुछ शुल्कों और करों पर संघ के प्रयोजनों के लिए अधिभार, Constitution of India, Article 271 ( Article 271 Constitution of India: Surcharge on certain duties and taxes for purposes of the Union )

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition