Wednesday, 10, Jun, 2026
 
 
 
Expand O P Jindal Global University
 

संसद द्वारा और राज्यों के विधान-मंडलों द्वारा बनाई गई विधियों का विस्तार, Constitution of India, Article 245 ( Article 245 Constitution of India: Extent of laws made by Parliament and by the Legislatures of States )


 

(1) इस संविधान के उपबंधों के अधीन रहते हुए, संसद भारत के संपूर्ण राज्यक्षेत्र या उसके किसी भाग के लिए विधि बना सकेगी और किसी राज्य का विधान-मंडल संपूर्ण राज्य या उसके किसी भाग के लिए विधि बना सकेगा।
(2) संसद द्वारा बनाई गई कोई विधि इस आधार पर अधिमान्य नहीं समझी जाएगी कि उसका राज्यक्षेत्रातीत प्रवर्तन होगा।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter