Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

आदरणार्थ प्रतिगृहीता कब भारित किया जा सकेगा, NI Act, Section 112 ( NI Act, Section 112. When acceptor for honor may be charged )


 

आदरणार्थ प्रतिगृहीता कब भारित किया जा सकेगा -- आदरणार्थ प्रतिगृहीता भारित नहीं किया जा सकेगा जब तक कि विनिमय-पत्र उसकी परिपक्वता पर संदाय के लिए ऊपरवाल को उपस्थापित न किया गया और तद्द्वारा अनादृत न कर दिया गया हो और ऐसे अनादर के लिए टिप्पणित या प्रसाक्ष्यित न किया गया हो ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter