Expand

O P Jindal Global University

trademarkclick

ब्याज जब कि दर विनिर्दिष्ट है, NI Act, Section 79 ( NI Act, Section 79. Interest when rate specified )

NI Act, Section 79. Interest when rate specified ( English )

ब्याज जब कि दर विनिर्दिष्ट है -- जब कि वचन-पत्र या विनिमय-पत्र पर ब्याज विनिर्दिष्ट दर से अभिव्यक्ततः देय कर दिया गया है तब ब्याज की गणना उस पर शोध्य मूलधन की रकम पर लिखत की तारीख से ऐसी रकम के निविदत्त, या आप्त किए जाने तक या ऐसी रकम की वसूली के लिए वाद की संस्थिति के पश्चात् ऐसी तारीख तक, जैसी न्यायालय निर्दिष्ट करे, उस विनिर्दिष्ट दर से की जाएगी ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs