Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

धन के रूप में प्रतिफल को भागत: अभाव या निष्फल हो जाना, NI Act, Section 44 ( NI Act, Section 44. Partial absence or failure of money-consideration )


 

धन के रूप में प्रतिफल को भागत: अभाव या निष्फल हो जाना -- जबकि वह प्रतिफल, जिसके लिए किसी व्यक्ति ने वचन-पत्र, विनिमय-पत्र या चेक को हस्ताक्षरित किया है, धन के रूप में या और प्रारंभ में भागतः विद्यमान न था या तत्पश्चात्, भागतः निष्फल हो गया है, तब वह राशि, जिसे ऐसे हस्ताक्षरकर्ता से अव्यवहित सम्बन्ध में स्थित धारक उससे पाने का हकदार होगा अनुपात: कम हो जाती है ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter