Expand

O P Jindal Global University

trademarkclick

पृष्ठांकक के दायित्व का उन्मोचन, NI Act, Section 40 ( NI Act, Section 40. Discharge of endorser’s liability )

NI Act, Section 40. Discharge of endorser’s liability ( English )

ष्ठांकक के दायित्व का उन्मोचन -- जहाँ कि परक्राम्य लिखत का धारक किसी पूर्विक पक्षकार के विरुद्ध पृष्ठांकक के उपचार का नाश या हास पृष्ठांकक की सम्मति के बिना कर देता है, वहाँ पृष्ठांकक धारक के प्रति दायित्व से उस विस्तार तक उन्मोचित हो जाता है जहाँ तक वह हो जाता यदि परिपक्वता पर उस लिखत का संदाय कर दिया गया होता ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs