Sunday, 12, May, 2024
 
 
 
Expand O P Jindal Global University
 

धारा 490 आईपीसी- समुद्र यात्रा या यात्रा के दौरान सेवा भंग , IPC Section 490 ( IPC Section 490. Breach of contract of service during voyage or journey )


 

भारतीय दंड संहिता की धारा 490 के अनुसार, ट--कर्मकार संविदा भंग (निरसन) अधिनियम, 1925 (1925 का 3) की धारा 2 और अनुसूची द्वारा निरसित ।

अपराध सजा संज्ञेय जमानत विचारणीय
प्रिंटर के नाम और पते का खुलासा करने से इनकार करने पर जुर्माना गैर - संज्ञेय जमानतीय कोई भी मजिस्ट्रेट

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 
 
 
Latestlaws Newsletter
 
 
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2024

 

LatestLaws.com presents 'Lexidem Online Internship, 2024', Apply Now!

 
 
 
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz