Expand

O P Jindal Global University

trademarkclick

जो ऊपरवाल भागीदार नहीं हैं उन द्वारा प्रतिग्रहण, NI Act, Section 34 ( NI Act, Section 34. Acceptance by several drawee not partners )

NI Act, Section 34. Acceptance by several drawee not partners ( English )

जो ऊपरवाल भागीदार नहीं हैं उन द्वारा प्रतिग्रहण -- जहाँ कि विनिमय-पत्र के अनेक ऐसे ऊपरवाल हैं, जो भागीदार नहीं हैं, वहाँ उनमें से हर एक उसे अपने लिए प्रतिगृहीत कर सकता है किन्तु उनमें से कोई भी उसे किसी दूसरे के लिए उसके प्राधिकार के बिना प्रतिगृहीत नहीं कर सकता ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs