Expand

O P Jindal Global University

trademarkclick

दर्शन पर “उपस्थापन पर'' “दर्शनोपरांत, NI Act, Section 21 ( NI Act, Section 21. “At sight”, “On presentment”, “After sight” )

NI Act, Section 21. “At sight”, “On presentment”, “After sight” ( English )

“दर्शन पर'' “उपस्थापन पर'' “दर्शनोपरांत'' -- वचन-पत्र या विनिमय-पत्र में “दर्शन पर” और “उपस्थापन पर” शब्दों से माँग पर अभिप्रेत है। “दर्शनोपरांत” शब्द से वचन-पत्र में दर्शनार्थ उपस्थापन के पश्चात् तथा विनिमय-पत्र में प्रतिग्रहण या अप्रतिग्रहण के लिए टिप्पण या अप्रतिग्रहण के लिए प्रसाक्ष्य के पश्चात् अभिप्रेत है।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs