Saturday, 25, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

जिस तारीख को न्यायालय बंद हो उस तारीख का अपवर्जन, CrPC, Section 471 ( CrPC Section 471. Exclusion of date on which court is closed )


 

जिस तारीख को न्यायालय बंद हो उस तारीख का अपवर्जन-यदि परिसीमा-काल उस दिन समाप्त होता है जब न्यायालय बंद है तो न्यायालय उस दिन संज्ञान कर सकता है जिस दिन न्यायालय पुनः खुलता है ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter