Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

धारा 166क आईपीसी - कानून के तहत महीने दिशा अवहेलना लोक सेवक, IPC Section 166A ( IPC Section 166A. (Punishment for non recording of information) )


 

धारा 166क का विवरण

भारतीय दंड संहिता की धारा 166क के अनुसार, अपराध: लोक सेवक कानून के तहत महीने दिशा अवहेलना।
सजा: ठीक से दो वर्ष तक का हो सकता है, जो कम से कम 6 के लिए कारावास।

प्रकृति: संज्ञेय, जमानती

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter