Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

धारा 96 आईपीसी- प्राइवेट प्रतिरक्षा में की गई बातें , IPC Section 96 ( IPC Section 96. Things done in private defence )


 

भारतीय दंड संहिता की धारा 96 के अनुसार, कोई बात अपराध नहीं है, जो प्राइवेट प्रतिरक्षा के अधिकार के प्रयोग में की जाती है ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter