स्थानीय सीमाओं के बाहर समन की तामील, CrPC, Section 67 ( CrPC Section 67. Service of summons outside local limits )

CrPC Section 67. Service of summons outside local limits ( English )

स्थानीय सीमाओं के बाहर समन की तामील-जब न्यायालय यह चाहता है कि उसके द्वारा जारी किए गए समन की तामील उसकी स्थानीय अधिकारिता के बाहर किसी स्थान में की जाए तब वह मामूली तौर पर ऐसा समन दो प्रतियों में उस मजिस्ट्रेट को भेजेगा जिसकी स्थानीय अधिकारिता के अंदर उसकी तामील की जानी है या समन किया गया व्यक्ति निवास करता है ।

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

स्थानीय सीमाओं के बाहर समन की तामील, CrPC, Section 67 ( CrPC Section 67. Service of summons outside local limits )

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

स्थानीय&nbsp;सीमाओं&nbsp;के&nbsp;बाहर&nbsp;समन&nbsp;की&nbsp;तामील, CrPC, Section 67 ( CrPC Section 67. Service of summons outside local limits )

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

स्थानीय सीमाओं के बाहर समन की तामील, CrPC, Section 67 ( CrPC Section 67. Service of summons outside local limits )