Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

दंड न्यायालयों के वर्ग, CrPC, Section 6 ( CrPC Section 6. Classes of Criminal Courts )


 

दंड न्यायालयों के वर्ग-उच्च न्यायालयों और इस संहिता से भिन्न किसी विधि के अधीन गठित न्यायालयों के अतिरिक्त, प्रत्येक राज्य में निम्नलिखित वर्गों के दंड न्यायालय होंगे, अर्थात् :-

(i) सेशन न्यायालय ;

(ii) प्रथम वर्ग न्यायिक मजिस्ट्रेट और किसी महानगर क्षेत्र में महानगर मजिस्ट्रेट ;

(iii) द्वितीय वर्ग न्यायिक मजिस्ट्रेट ; और

(iv) कार्यपालक मजिस्ट्रेट ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter