Tuesday, 21, May, 2024
The World This Week by LatestLaws.com | May 2024 | Week 3 |
The Courts Today By LatestLaws.com| 20.05.2024 |
NHRC finds negligence of the authorities in last year’s stray dog attack resulting in the death of a person at the AMU campus, Uttar Pradesh
एनएचआरसी के हस्तक्षेप से 16 लड़कियों के यौन शोषण के आरोप में नासिक शेल्टर होम के निदेशक के खिलाफ कार्रवाई सुनिश्चित हुई
ICC Prosecutor seeks arrest warrant for Israeli and Hamas Leaders, including Netanyahu
AmicusX National Essay Competition 2024 [Prizes Upto INR 8k]: Register by June 7
Jusristas 2024 –International Essay Competition by Symbiosis Law School, Pune [Cash Prizes Upto Rs. 30k]: Submit by June 9!
SI-प्लाटून कमांडर भर्ती को लेकर हाईकोर्ट का बड़ा फैसला, महिला अभ्यर्थियों को हटाकर पुरुषों को मिलेगी नियुक्ति
Delhi HC waives cost imposed on Law Student over 'extraordinary interim bail' for CM Kejriwal
Police to move Higher Court for permission to try 17-yr-old boy involved in accident as Adult
कितने नंबर पेज पर है प्रूफ? जल्दी जवाब नहीं दे सका वकील तो भड़क गईं मीलॉर्ड, ठोक दिया जुर्माना
International Virtual Model United Nations Conference 2024 on Sustainable Futures, Integrating Environmental Stewardship and Public Health [5th June]: Register Now!
'बहुत अनौपचारिक है', सुप्रीम कोर्ट ने नए आपराधिक कानूनों के खिलाफ दायर याचिका पर सुनवाई से किया इनकार किया
SEBI proposes to allow Mutual Funds to invest in Overseas Funds with exposure to Indian Markets
CfP: Lawfoyer International Journal of Doctrinal Legal Research [Volume 2 Issue 2]: Submit By July 30
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Tuesday, 21, May, 2024
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Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013
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