Monday, 13, May, 2024
'आरोप गंभीर हैं', सुप्रीम कोर्ट से हेमंत सोरेन को झटका, चुनाव के चलते रिहाई पर तुरंत सुनवाई से इनकार
High Court dismisses plea on direction to ECI to take action against PM Narendra Modi
Supreme Court seeks ED's reply by May 17 on Ex-CM Hemant Soren's plea against his arrest
मुख्यमंत्री अरविंद केजरीवाल को मुख्यमंत्री पद से हटाने वाली याचिका सुप्रीम कोर्ट में खारिज, बेंच ने कहा- हमारे पास कानूनी अधिकार नहीं
Former Judge Abhijit Gangopadhyay moves High Court alleging Police overaction by registering attempt to murder case against him
पिता को आवंटित सरकारी घर में रह रहा Govt कर्मचारी HRA का हकदार नहीं, सुप्रीम कोर्ट की अहम टिप्पणी
Nepal Supreme Court limits number of climbing permits for Mount Everest
Supreme Court to hear on May 17 NGO's plea for release of voter turnout data for Lok Sabha polls within 48 hours
Justifying Murder by labelling someone as Anti-Hindu condemnable: Pune Court shreds into Defence in Narendra Dabholkar Case
Egypt steps in to join South Africa in case against Israel over Gaza War
जज सच्चा ही होगा, चपरासी झूठा ही, ऐसा नहीं हो सकता... नाजिर को मिली 7 साल की सजा हाईकोर्ट ने रद्द की
7/11 Serial Bomb Blasts Case: Bombay HC asks University if Convict can take law exams online
Delhi High Court directs MCD, DDA to shut Coaching Centres violating fire norms
Wills in UP are not required to be Registered: Allahabad High Court
हाईकोर्ट में वकील के असत्य बोलने पर न्यायाधीश ने याचिका कर दी खारिज
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Monday, 13, May, 2024
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Government Savings Certificates Act, 1959
Nation Saving Certificate (IX) Issue
Public Provident Fund Act - GSR 496(E)
Government Savings Certificates Act, 1959(46 of 1959)
National Savings Certificates (VI Issue) Amendment Rules, 1983
National Savings Certificates (VII Issue) Amendment Rules, 1983
National Saving Certificates (VII Issue) (Second Amendment) Rules, 1986
Indira Vikas Patra Rules-I, 1986
Indira Vikas Patra Rules, 1986
National Savings Certificates (VI Issue) Amendment Rules, 1987
National Savings Certificates (VII Issue) Amendment Rules, 1987
National Savings Certificates (VTT Issue) Amendment R.ules, 1987
Kisan Vikas Patra Rules-IV, 1988
Kisan Vikas Patra Rules-III, 1988
Kisan Vikas Patra Rules, 1988
Kisan Vikas Patra Rules-II, 1988
Kisan Vikas Patra Rules-I, 1988
National Savings Certificate (VIII Issue) Rules-VI, 1989
National Savings Certificate (VIII Issue) Rules-IV, 1989
National Savings Certificates (VIII Issue) Rules-II, 1989
National Savings Certificates (VIII Issue) Rules-V, 1989
National Savings Certificates (VIII Issue) Rules-III, 1989
National Savings Certificate(VIII-Issue) Rules, 1989
Kisan Vikas Patra Amendment Rules-IV, 1989
National Savings Certificates (VIII Issue) Rules-VII, 1989
National Savings Certificates (VIII Issue) Rules-I, 1989
National Savings Certificates (VIII Issue) Rules, 1989
National Savings Certificates (VIII Issue) (Amendment) Rules, 1990
Kisan Vikas Patra (Second Amondmo.it) Rules, 1993
Indira Vikas Patra (Amendment) Rules, 1993
National Savings Certificates (VIII Issue) (Amcndmenl) Rules, 1995
Kisan Vikas Patra ( Amendment) Rules. 1999
Indira Vikas Patra (Amendment) Rules, 1999
National Savings Certificates (VIII Issue) (Amendment) Rules, 1999
National Savings Certificate (VIII Issue) (Amendment) Rules, 1999
Kisan Vikas Patra (Amendment) Rules, 1999
National Savings Certificates (VIII Issue) (Amendment) Rules, 2000.
Kisan Vikas Patra (Amendment) Rules, 2000
Kisan Vikas Patra (Amendment) Rules, 2001
National Savings Certificates (VIII Issue) Amendment Rules, 2001
Kisan Vikas Patra (Amendment) Rules, 2001
Kisan Vikas Patra (Amendment) Rules, 2002
National Savings Certificates (VIII Issue) Amendment Rules, 2002
National Savings Certificates (VIII Issue) Second Amendment Rules, 2003
National Savings Certificates (VIII Issue) Third Amendment Rules, 2003
Kisan Vikas Patra (Second Amendment) Rules, 2003
National Savings Certificates (VIII Issue) (Fourth Amendment) Rules, 2003
National Savings Certificates (VIII Issue) Second Amendment Rules, 2003
Kisan Vikas Patra (Third Amendment) Rules, 2003
Kisan Vikas Patra (Amendment) Rules, 2005
National Savings Certificates (VIII Issue) Amendment Rules, 2005
Kisan Vikas Patra (Amendment) Rules, 2005
National Savings Certificate (IX Issue) Rules, 2011
National Savings Certificate (IX Issue) Rules-II, 2011
National Savings Certificates (IX Issue) Rules-I, 2011
National Savings Certificates (IX Issue) (Amendment) Rules, 2012
National Saving Certificate (VIII) Issue (Amendment) Rules, 2012
National Savings Certificates (VIII Issue) (Amendment Rules), 2012
National Savings Certificates (IX Issue) Amendment Rules, 2013.
Kisan Vikas Patra Rules, 2014
National Savings Certificates (VIII Issue) (Amendment) Rules, 2014.
National Savings Certificates (IX Issue) (Amendment) Rules, 2014.
National Savings Certificates (VIII Issue) Amendment Rules, 2014.
National Savings Certificates (IX Issue) Amendment Rules, 2014.
Post Office Time Deposit (Amendment) Rules, 2014
National Savings Certificates (VIII Issue) (Amendment Rules), 2016
Kisan Vikas Patra (Amendment Rules), 2016
Public Provident Fund notification, 2016
National Savings Certificates (VIII Issue) Amendment Rules, 2016
National Savings Certificate (VIII-Issue) (Amendment) Rules, 2017
National Saving (Monthly Income Account) Rules, 2017
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