Monday, 13, May, 2024
Kerala Court directs CBI to reinvestigate Jesna Missing Case
Supreme Court to hear Hemant Soren’s plea against arrest in ED Case on May 13th
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High Court seeks Advocates opinion on Court relocation, says ‘environment first’
हाईकोर्ट: विश्वविद्यालयों में छात्रों के सुधार और पुनर्वास की गाइडलाइन लागू करवाए सरकार
Terror case: Delhi HC grants bail to alleged Indian Mujahideen operative
Cash Transfers in Andhra Pradesh stopped by High Court until 4th Phase Voting
TET: हाईकोर्ट की फटकार, 15 दिनों में रिक्त पदों की जानकारी दें शिक्षा व जनजातीय कार्य विभाग
Don't make it a prestige issue: SC asks Centre to clear bills of Lawyers representing Delhi Govt
अवैध निर्माण होने ही क्यों देते हो... हाईकोर्ट ने MCD से पूछा- आपके अधिकारी करते क्या हैं?
Amritpal’s nomination filing process facilitated in Assam jail: State Govt to Punjab & Haryana HC
Activist Narendra Dabholkar Murder Case: Pune Court convicts two, acquits three after 10 years
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Monday, 13, May, 2024
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Government Savings Banks Act, 1873
Post Office Time Deposit (Amendment) Rules, 1936
Post Office Savings Bank General Rules, 1981
Post Office Time Deposit (Amendment) Rules, 1982.
Post Office Time Deposit (Amendment) Rules, 1983
Post Office Time Deposit (Amendment) Rules, 1984.
Post Office Time Deposit (Amendment) Rules, 1985.
Post Office (Monthly Income Account) Rules, 1987
Post Office Time Deposit (Amendment) Rules, 1987.
Post Office Time Deposit (second Amendment) Rules, 1987
Post Office Time Deposit (Amendment) Rules, 1988.
Post Office Time Deposit (Amendment) Rules, 1990.
Post Office Time Deposit (Amendment) Rules, 1991
Post Office Recurring Deposit (Third Amendment) Rules, 1991.
Post Office Time Deposit (THIRD Amendment) Rules, 1991
Post Office Time Deposit (Amendment) Rules, 1992.
Post Office Recurring Deposit (Amendment) Rules, 1992.
Post Office (Monthly Income Account) (Amendment) Rules, 1993.
Post Office (Monthly Income Account) (Second Amendment) Rules, 1993.
Post Office Time Deposit (Amendment) Rules, 1995.
Post Office Recurring Deposit (Amendment) Rules. 1999.
Post Office Time Deposit (Amendment) Rules, 1999.
Post Office Recurring Deposit (Amendment) Rules. 1999.
Savings Bank General (Amendment) Rules, 1999.
Post Office Recurring Deposit ( Amendment ) Rules, 1999.
Post Office Time Deposit (Amendment) Rules, 2000.
Post Office (Monthly Income Account) Amendment Rules, 2000.
Post Office (Monthly Income Account) Third Amendment Rules, 2000.
Post Office Time Deposit (Amendment) Rules, 2001.
Post Office Time Deposit (Amendment) Rules, 2002.
Post Office Savings Bank General (Amendment) Rules, 2002.
Post Office Recurring Deposit (Third Amendment) Rules. 2002.
Post Office Recurring Deposit (Amendment) Rules. 2003
Post Office Savings Bank General (Amendment) Rules, 2003
Post Office (Monthly Income Account) (Second Amendment) Rules, 2003
Post Office Savings Bank General (second Amendment) Rules, 2003
Senior Citizen Saving Scheme Rules, 2004
Senior Citizens Savings Scheme Rules, 2004
Senior Citizens Savings Scheme Rules, 2004.
Senior Citizen Savings Scheme (Amendment) Rules, 2004
Post Office Savings Accounts (Amendment) Rules, 2005.
Post Office (Monthly Income Account) Amendment Rules, 2006
Senior Citizen Savings Scheme (Amendment) Rules, 2006
Post Office (Monthly Income Account) (Second Amendment) Rules, 2007
Senior Citizen Savings Scheme (Amendment) Rules, 2007
Post Office (Monthly Income Accounts), (Amendment), Rules 2007
Post Office Time Deposit (Amendment) Rules, 2008
Post Office Recurring Deposit (Amendment) Rules. 2008
Senior Citizens Savings Scheme (Amendment) Rules, 2010.
Senior Citizen Savings Scheme (Amendment) Rules, 2011
National Savings Certificates (VIII Issue) Amendment Rules, 2013.
Sukanya Samriddhi Account Rules, 2014
Post Office Savings Bank General (Amendment) Rules, 2014.
Post Office Monthly Income Account (Amendment) Rule, 2014
National Savings Certificates (VIII Issue) (Amendment) Rules, 2014.
Senior Citizen Savings Scheme (Amendment) Rules, 2015.
Sukanya Samriddhi Account Rules, 2016
Sukanya Samriddhi Account Rules, 2016.
Senior Citizen Savings Scheme (Amendment) Rules, 2016.
Post Office (Monthly Income Account) Amendment Rules, 2016.
Post Office Recurring Deposit (Amendment) Rules, 2016
Post Office Time Deposit (Amendment) Rules, 2016.
Senior Citizen Savings Scheme (Amendment) Rules, 2016.
Post Office Savings Certificates (Amendment) Rules, 2017.
National Savings Time Deposit (Amendment) Rules, 2017.
Senior Citizens Savings Scheme (Amendment) Rules, 2017.
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