NLU Odisha International Maritime Arbitration Moot, 2019 [March 29-31, Cuttack]: Register by Feb 23

25 Jan 2019

National Law University Odisha in association with Bose & Mitra & Co. is organizing the 6th edition of International Maritime Arbitration Moot, 2019 from March 29th- March 31st, 2019.

About the Moot

The NLUO-IMAM is proud to hold the distinction of being the first International Maritime Arbitration Moot in India and third moot competition in the world to have maritime law as its principle subject area.

This edition of NLUO – Bose & Mitra IMAM endeavors to uphold all standards of excellence with a challenging case study based on an arbitration dispute pertaining to BPV0Y4 charter party form. It will provide the participants an opportunity to test their legal acumen in comprehensive core maritime law issues before an arbitral tribunal comprising of leading experts and practitioners in the field of maritime arbitration.

Interested Universities may register by filling this form.

The last date for registrations is February 23, 2019.

Important Dates

Tentative Date	Event Description
January 23, 2019	Release of Case Study and Commencement of Registration
February 15, 2019	Last Date for seeking Clarifications
February 20, 2019	Release of Clarifications to the Case Study
February 23, 2019	Last of Registration for the Competition
March 2, 2019	Last Date for Payment of the Registration Fees
March 13, 2019	Last Date for Submission of the Electronic Copy of the Memorials
March 29- March 31, 2019	6^th NLUO Bose & Mitra & Co. IMAM

Awards

The Winning Team/Best Team shall be awarded a trophy, Internship at Bose & Mitra & Co. and the cash prize of INR 35,000/-
The Runners-up Team/Second Best Team shall be awarded a trophy, Internship at Bose & Mitra & Co. and the cash prize of INR 25,000/-
The Best Oralist shall be awarded a trophy, Internship at Scorpio Marine Management (I) Pvt. Ltd and cash prize of INR 7,000/-
The Best Memorial shall be awarded a trophy and a cash prize of INR 8,000/-