January 16, 2019:

Nalsar Hyderabad 2008 alumnus Manish Aggarwal has become partner at top global arbitration start-up boutique Three Crowns LLP in London, having joined the firm from Allen & Overy (A&O) as a senior associate just after it had set up in 2014.

Aggarwal had begun his career at A&O London in 2008 after graduation, completing an LLM in 2014 in international dispute resolution at the University of London’s Queen Mary college.

The firm was set up in 2014 with offices at London, Washington DC & Paris by six senior partners from firms such as Freshfields Bruckhaus Deringer, Jones Day, Convington & Burling and Shearman & Sterling.

Though now, it has 13 partners, including Aggarwal.

The firm’s USP: a partner-led service focusing purely on global arbitration, with profitability per equity partner reportedly having hit top magic circle firm levels of between £1.3m & £1.6m after its first year of operations.

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Source: Legally India