Law Colleges in Gujarat
Baroda School of Legal Studies, Faculty of Law, Maharaja Sayajirao University of Baroda, Vadodara
Gujarat National Law University, Gandhinagar
Dinshaw Daboo Law College, Navsari
Shree P.M.Patel College of Law
Friday, 10, Apr, 2026
- हाईकोर्ट के बाद सुप्रीम कोर्ट से भी राहत नहीं... रिश्वत मामले में पंजाब के पूर्व DIG भुल्लर जेल में ही रहेंगे, जमानत याचिका खारिज
- सुखवंत आत्महत्या मामला: आरोपियों की गिरफ्तारी पर हाईकोर्ट की रोक बरकरार, 20 अप्रैल को होगी अगली सुनवाई
- Legal Internship at Central Administrative Tribunal (CAT), Delhi [5 Positions]: Apply Now!
- JOB POST: Legal Manager-Loan Against Property (LAP) at Kotak Mahindra Bank, Delhi [Banking & Finance]: Apply by April 24
- Divorce after 16 years? SC says Not without Strong Grounds, asks Husband to Continue Maintenance
- "Shaan of Delhi cannot be shut over a Certificate": HC lets Khan Market Restaurants run without Fire NOC, but only 50 Guests at a time
- मध्य प्रदेश में 15 साल पुरानी बसों के परिवहन पर लगी रोक वैध, हाईकोर्ट ने पूर्व आदेश को रखा बरकरार
- ‘Risk of Influencing Witnesses Cannot be Ignored’: SC Refuses Bail to Suspended Punjab DIG in CBI Bribery case
- PRESS RELEASE: Shardul Amarchand Mangaldas Advises Prudential Financial on Sale of PGIM’s Asset Management Business in India to TVS Venu Group
- Cyril Amarchand Mangaldas Advises Peak XV on their acquisition of stake in Plum Benefits Private Limited
- PRESS RELEASE: Madhya Pradesh State Legal Services Authority Successfully Conducts Statewide Mega Legal Outreach & Awareness Camps Across All 51 Districts
- 'NBFC Loan Recovery falls within domain of NCLT and not Civil Court': HC Explains Sec 430 Companies Act bar against ‘Strategic’ Suits
- हाईकोर्ट ने दुष्कर्म मामले में आरोपी की जमानत रद्द करने से किया इन्कार, जानें कोर्ट के बड़े फैसले
- Smt. Nirmala Devi Bam Memorial International Moot Court Competition – Chapter VIII (2026), Register Now!
- हाईकोर्ट: साइबर जांच के नाम पर केवल संदिग्ध राशि ही होगी होल्ड, बाकी पैसों का कर सकेंगे इस्तेमाल
