Uttar Pradesh Public Service Commission
[Advt. No. A-2/E-1/2016]
Name of Post: Civil Judge (Junior Division) No. of Posts: Total 218 Pay-Scale: Rs. 27700- 44770
Age Limit: Must have attained the age of 22 years and must not have attained the age more than 35 years on 01.07.2017. (Relaxation as per rules) Educational Qualification: (A) Till Last Date for submitting the application, the Candidate must be a Bachelor of Laws of a University established by Law in U.P. or any other University of India recognized for this purpose by the Governor, Or (B) Must be an Advocate enrolled under the provisions of the Advocate Act 1961 or a Barrister of England or Northern Ireland or a Member Faculty of Advocates in Scotland and is entitled to practice in the Court or Courts subordinate thereto; (C) Must possess a thorough Knowledge of Hindi in Devnagri Script. How to Apply: Apply Online Last Date of Registration: 26.08.2016 Last Date for Receipt of Examination Fees in the Bank: 26/08/2016 Last Date for Submission of Application: 31/08/2016.
