Expand

O P Jindal Global University

trademarkclick

आदेशानुसार देय ड्राफ्ट जो बैंक की एक शाखा ने दूसरी शाखा पर लिखे हैं, NI Act, Section 85A ( NI Act, Section 85A. Drafts drawn by one branch of a bank on another payable to order )

NI Act, Section 85A. Drafts drawn by one branch of a bank on another payable to order ( English )

आदेशानुसार देय ड्राफ्ट जो बैंक की एक शाखा ने दूसरी शाखा पर लिखे हैं -- जहाँ कि कोई ड्राफ्ट अर्थात् धन संदत करने का आदेश, जो कि बैंक के एक कार्यालय द्वारा उसी बैंक के दूसरे कार्यालय पर माँग पर आदेशानुसार देय धन की राशि के लिए लिखा गया है, पानेवाले के द्वारा या निमित्त पृष्ठांकित होना तात्पर्यित है, वहाँ बैंक सम्यक्-अनुक्रम में संदाय द्वारा उन्मोचित हो जाता है ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs