Wednesday, 10, Jun, 2026
 
 
 
Expand O P Jindal Global University
 

संघ के और राज्यों के लेखाओं का प्रारूप, Constitution of India, Article 150 ( Article 150 Constitution of India : Form of accounts of the Union and of the States )


 

संघ के और राज्यों के लेखाओं को ऐसे प्रारूप में रखा जाएगा जो राष्ट्रपति, भारत के नियंत्रक-महालेखापरीक्षक 2[की सलाह पर] विहित करे।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter