Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

धारा 61 आईपीसी- सम्पत्ति के समपहरण का दण्डादेश। , IPC Section 61 ( IPC Section 61. Sentence of forfeiture of property )


 

भारतीय दंड संहिता की धारा 61 के अनुसार, भारतीय दण्ड संहिता के समपहरण का दण्डादेश भारतीय दण्ड संहिता (संशोधन) अधिनियम, 1921 (1921 का 16) की धारा 4 द्वारा निरसित।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter