Section 59A. TPA, References to mortgagors and mortgagees to include persons deriving title from them.


<p><strong><sup>1</sup></strong>[Unless otherwise expressly provided, references in this Chapter to mortgagors and mortgagees shall be deemed to include references to persons deriving title from them respectively.]</p>

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<p><strong>1. Ins. by Act 20 of 1929, sec. 21.</strong></p>
 

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