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This High Court inaugurates a Virtual Training Programme for Judicial Academy


Calcutta High Court
30 Sep 2020
Categories: Latest News

Calcutta High Court Chief Justice T.B.N. Radhakrishnan inaugurates a virtual training programme for members of West Bengal Judicial Academy in New Town on Monday.

In-person training is not possible because of the Covid pandemic. So the academy initiated the online programme, said Chief Justice Radhakrishnan. Justice Sanjib Banerjee, the academy’s chairman, Justice I.P. Mukerji and several other judges of the high court were present on the occasion.

The judicial academy, controlled and managed by the Calcutta High Court administration, holds training courses for officials of the law department, subordinate court Judges, registrars, court officers and government-panelled Lawyers.  

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