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Supreme Court Collegium recommends names of four Additional Judges as Permanent Judges of Telangana High Court


Telangana high court new.png
15 Apr 2026
Categories: Latest News

The Supreme Court Collegium in its meeting held on 14th April, 2026 has approved the proposal for appointment of the following Additional Judges as Permanent Judges of the High Court for the State of Telangana:

  1. Smt. Justice Yara Renuka,
  2. Shri Justice Nandikonda Narsing Rao,
  3. Smt. Justice E. Tirumala Devi, and
  4. Shri Justice B.R. Madhusudhan Rao.



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