Friday, 17, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

Shardul Amarchand Mangaldas & Co. Represents BookMyShow in CCI Abuse of Dominance Proceedings


Shardul Amarchand Mangaldas
18 Mar 2026
Categories: Latest News Law Firm News

Shardul Amarchand Mangaldas & Co. advised Big Tree Entertainment Pvt. Ltd. (BookMyShow) in proceedings before the Competition Commission of India (CCI) relating to allegations of abuse of dominance in the market for online intermediation services for booking movie tickets in India.

The proceedings commenced in 2022 when the CCI directed the Director General to investigate BookMyShow’s commercial arrangements with cinemas. In its final order dated 12 March 2026, the CCI recognised BookMyShow as dominant in the relevant market but found no contravention of the Competition Act, 2002, holding that the company had not discriminated between single-screen cinemas and multiplexes. The Commission also found that practices relating to seat reservation, revenue sharing, lock-in periods and exclusivity arrangements were commercially justifiable and did not result in market foreclosure.

The SAM Competition team advising BookMyShow was led by Harman Singh Sandhu, Partner; Yaman Verma, Partner; along with Raveena Kumari Sethia, Principal Associate; and Pranika Goel, Associate.

About SAM:

Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration.

SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, international commercial arbitration, capital markets, banking & finance, tax, intellectual property, data protection and data privacy, white collar crime, technology law and infrastructure, energy and project finance.

The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, the Firm has over 850 lawyers including 181 Partners, offering legal services through its offices in New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter