On Saturday, the Supreme Court Registry has set up Video Conferencing facilitation rooms in designated rooms of seven District Courts across Delhi with aim to facilitate Advocates, Parties In Person and Litigants with VC hearings.
The Circular stated:
"It is notified for the information of all concerned that in compliance with the directions of Hon'ble the Chief Justice of India, the Registry, in coordination with the Delhi High Court has set up Supreme Court Video Conferencing Facilitation Rooms [SCI VC Room] in Seven District Courts Complexes of Delhi mentioned below for facilitating learned Advocates and litigants to join hearing of their respective matters listed before the Hon'ble Supreme Court of India in Virtual Courts through video conferencing"
It has been further mentioned that whoever wants to avail this facility for facilitation of hearings in their respective matters, may send intimation through AOR, 24 hours prior to scheduled hearing on email id video.conference@sci.nic.in.
Contact SC Videoconferencing Helpline Number 1881 in case of any difficulty.
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