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Lawyer in Panchkula District of Haryana contracts Coronavirus


Junior and Senior Counsel/ Lawyer, pic by: The Balance Careers
08 Jun 2020
Categories: Latest News

A lawyer living in a group housing society in Sector 20 here tested positive for Covid-19 today, taking the district tally to 34.

Today, the test reports of four persons, including three residents of other cities, came positive, officials said. “Only one of them, a native of Panchkula, is being added to the district Covid tally. Hence, the number of cases in the district stands at 34,” they added.

The infected person from Sector 20 had a travel history to Delhi. After developing symptoms, he reported to the Civil Hospital where his samples were taken. He has tested positive for the virus, the report stated. The man has been admitted to an isolation ward of the Civil Hospital.

Dr Rajiv Narwal, district nodal officer for Covid-19, said, “A person hailing from Gurugram, who tested positive for Covid, was also admitted to the Civil Hospital.”

“Two Delhi residents, who had come to Sector 14 for some work and tested positive for the virus, are yet to be traced. Their mobile phones are switched off. They may have gone back,” he added.

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