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LatestLaws.com Partner Event: Law Joint in collab with BCD presents Webinar on 'The Concept of Criminal Conspiracy and Abetment'; Join on (18th June @5:30 pm) Register Now !


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15 Jun 2020
Categories: Latest News Conferences & Seminars Courses & Workshops

LatestLaws.com is proud Media Partner of Webinar on 'The Concept of Criminal Conspiracy & Abetment' organised by Law Joint in association with Bar Council of Delhi on June 18th, 2020.

ABOUT EVENT

Topic: Criminal Conspiracy & Abetment

Speaker: Advocate Kanika Bhardwaj Supreme Court of India

Date: 18th June 2020

Time: 5:30 PM to 6:30 PM

Venue: Zoom

Fees: Rs 100/- 

*E-Certificate will be provided* 

Contact for Registration 

8527322073 | 9873312051



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