On Saturday, IAS officer Santosh Verma was arrested by the MG Road Police in Indore for forging Court orders in an assault case.
Ashutosh Bagri, Superintendent of Police, Indore said that "He was an accused in an assault case. With the help of some unidentified persons, he forged court orders. The judge in whose name the forged orders were made was on leave on the date mentioned".
The motive behind Verma’s forgery was his pending promotion. It was only on the complaint of the judge whose name was mentioned on the forged document that the police registered a case against Verma.
Bagri further added that Verma was posted in Urban Administration Authority & his promotion was due. "He was also due to receive an IAS award. He was arrested & we will seek police remand," he said.
Source Link
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!