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Cyril Amarchand Mangaldas advised on the offer for sale of 26,40,40,829 equity shares of Indian Railway Finance Corporation Limited


Cyril Amarchand Mangaldas
27 Mar 2026
Categories: Latest News Law Firm News

CAM advised Goldman Sachs (India) Finance Private Limited ("Broker") on the offer for sale of 26,40,40,829 equity shares of face value of Rs. 10 each ("Equity Shares") of Indian Railway Finance Corporation Limited ("Company"), by the President of India, acting through the Ministry of Railways, Government of India, by way of an offer for sale through a separate designated window of the Stock Exchanges on February 24, 2026, representing 1.71% of the total issued and paid-up Equity Share capital of the Company. The floor price for the offer for sale was set as Rs. 104 per Equity Share. 

The Transaction team was led by Gokul Rajan, Partner (Regional Co-Head - Capital Markets - North); with support from Amitpal Singh, Principal Associate.

About Cyril Amarchand Mangaldas:

Cyril Amarchand Mangaldas (CAM) is India’s leading law firm with a global reputation of being a trusted adviser to its clients. The Firm advises a large and diverse set of clients, including domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government and regulatory bodies. The Firm’s generalists, specialists and senior ex-regulators expertly guide clients across a spectrum of transactions, sectors and regulations. With over 1400 lawyers, including 220 Partners, the Firm is a full-service law firm with offices in key business centres at Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City, Singapore and Abu Dhabi.

The Firm has been named “Law Firm of the Year 2025” and consistently recognised as “Best Overall Law Firm” by the IBLJ Indian Law Firm Awards. It received “National Law Firm of the Year: India” at the IFLR Asia-Pacific Awards for the second consecutive year in 2023 and 2022, and “Innovation in Advancing Markets” award at the FT Innovative Lawyers Asia Pacific 2022 Awards. The Firm also won “India Deal Firm of the Year” at the ALB India Awards and “Firm of the Year” at the IFLR1000 India Awards in 2022.



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